Parliamentary Affairs Minister - Uttar Pradesh Legislative Assembly

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Shri Suresh Kumar Khanna

Hon'ble Parliamentary Affairs Minister

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Personal Information
Political Information

Father's Name	Late Shri Ram Narayan Khanna
Date of Birth	06 May, 1953
Place of Birth	Shahjahanpur
Marital Status	Unmarried
Religion	Hindu
Academic Qualification	Graduate (Agra University), L-L.B. (Lucknow University)
Profession	Advocacy
Permanent Address	House no. 06, Diwan Jograj, Shahjahanpur
Special Interest	Study, Tourism, Social Service, Barnstorming

November, 1989	Elected to 10th Legislative Assembly (First Term)
1990 to 1991	Member, Legislative Library Committee, Legislative Assembly
May to June 1991	Elected to 11th Legislative Assembly (Second Term)
July 1991 to December 1992	State Minister, Urban Development Department (Shri Kalyan Singh Cabinet).
November 1993	Elected to 12th Legislative Assembly (Third Term)
1994 to 1995	Member, Delegated Legislation Committee, Legislative Assembly, Uttar Pradesh.
1995 to 1996	Member, Rules Committee, Legislative Assembly
September to October 1996	Elected to 13th Legislative Assembly (Fourth Term)
June 1997 to October 1997	Member, Joint Committee on the Public Undertakings and Corporations.
October 1997 to November 1999	State Minister,Housing Department (Shri Kalyan Singh Cabinet)
November 1999 to March 2002	State Minister (Independent Charge) Department of Planning , Finance and statistics .( Shri Ram Prakash Gupta and Shri Rajnath Singh Cabinet)
February, 2002	Elected to 14th Legislative Assembly (Fifth Term)
October 2002 to August 2003	State Minister (Independent Charge), Department of Tourism (Ms. Mayawati Cabinet)
2003 to 2004	Member, Committee on Public Account, Legislative Assembly
2004 to 2006	Member, Rules Committee, Legislative Assembly
2004 to 2007	Whip, Bhartiya Janta Party, Legislature party
2006 to 2007	Member, Ethics Committee, Legislative Assembly
April to May 2007	Elected to 15th Legislative Assembly (Sixth Term)
2007 to March 2012	Chief Whip, Bhartiya Janta Party, legislature Party
2007 to 2010	Member, Committee on Public Account, Legislative Assembly
September 2010 to March 2012	Chairman, Committee of Government Assurance, Legislative Assembly
March, 2012	Elected to 16th Legislative Assembly (Seventh Term)
2012 to 2016	Member, Panel of Presiding Officers
2012 to 2013	Chairman, Committee of Government Assurances, Legislative Assembly
2013 to 2014	Chairman, Committee of Government Assurance, Legislative Assembly
2014, July	Leader of Bhartiya Janta Party, Legislative Party
2017, March	Elected to 17th Legislative Assembly ( Eighth term)
22 March, 2017 to 21 August, 2019	Minister, Parliamentary affairs, Urban Development, Overall Urban Development, Urban Employment and Poverty Alleviation Department
22 August, 2019-11 March, 2022	Minister, Finance, Parliamentary Affairs, Medical Education (Yogi Adityanath Cabinet)
March, 2022	Elected to Eighteenth Legislative Assembly (Ninth Time)
Since 25 March, 2022	Minister, Finance, Parliamentary Affairs

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Other Information

Chairman, Young Lawyers Association (For three Years); Member Executive, Bharitya Janta Party, Uttar Pradesh (From 11 years); District Minister, Bhartiya Janta Party (03 Years); General Secretary, Bhartiya Janta Party(02 Years); Related to different social and educational institutions of Shahjahanpur; Sustained for three months at different times in district jail Shahajanpur, Bareilly and Lucknow under section 107/116/151 of CRPC and under section 188 of lPC.