Rules
RULES OF PROCEDURE AND CONDUCT OF BUSINESS OF THE U. P. LEGISLATIVE ASSEMBLY, 1958 (As Amended Up to December, 2014)
- Rules of Procedure and Conduct of Business of the U.P. Legislative Assembly, 1958
- Direction by the Speaker Uttar Pradesh Legislative Assembly
- HandBook for Members of Uttar Pradesh Legislative Assembly
- Collection of Acts, Rules and Government Orders regarding amenities admissible to the Members and Officers of U.P. Legislature
- How to Ask Question
- How to Answer the Questions
- Disqualification on Ground of Defection Rules, 1987
- The Uttar Pradesh Legislative Assembly Secretariat Service(Recruitment and Condition of Service) Rules, 1974 (Amended up to 01 July, 2012 ) .
- Rules, Commonwealth Parliamentary Association, Uttar Pradesh, Branch
- Uttar Pradesh Legislature Library - Guidelines and Rules
Anti Defection Rules