Subject
-- Please Select --
1 - LIBRARIES AND LIBRARY SERVICES
2 - ARTICLES - GENERAL
3 - RELIGION
4 - COW SLAUGHTER
5 - MASS MEDIA
6 - PLANNING - INDIA
7 - PLANNING - U.P.
8 - RURAL CONDITION AND DEVELOPMENT
9 - URBAN CONDITIONS AND DEVELOPMENTS
10 - DEMAND FOR NEW STATE (BUNDELKHAND, PURVANCHAL Etc)
11 - CENSUS
12 - FAMILY PLANNING
13 - NATIONAL FLAGS AND EMBLEMS
14 - NATIONAL INTEGRATION
15 - DEMOCRACY
16 - COMMUNALISM & COMMUNAL VIOLENCE
17 - MINORITIES
18 - ELECTION & ELECTION RESULTS
19 - ELECTION COMMISSION
20 - ELECTION VIOLENCE
21 - INTERNATIONAL AFFAIRS
22 - SUMMONING & ADJOURNMENT OF THE HOUSE
23 - ARREST AND CONVICTION OF MEMBERS
24 - CONDUCT OF MEMBERS AND MINISTERS
25 - DEFECTION
26 - DISORDER IN HOUSE
27 - HOUSE OF COMMONS/LORDS
28 - LEGISLATIVE COMMITTEES/PARLIAMENTARY COMMITTEES
29 - LEGISLATIVE PRACTICE & PROCEDURE
30 - LEGISLATORS, MPs
31 - LOK SABHA & RAJYA SABHA DAY TO DAY PROCEEDING
31A - LOK SABHA & RAJYA SABHA
32 - MISCONDUCT OF STRANGERS IN HOUSE
33 - NO - CONFIDENCE AGAINST GOVERNMENT
34 - NO - CONFIDENCE AGAINST SPEAKER
35 - OPPOSITION Vs RULING PARTY
36 - PARLIAMENTARY AFFAIRS
37 - PARLIAMENTARY ASSOCIATIONS
38 - PRESIDING OFFICERS
39 - PRESIDING OFFICERS AND SECRETERIES CONFERENCES
40 - PRIVILEGES OF LEGISLATURES
41 - QUESTIONS
42 - RULINGS OF PRESIDING OFFICERS
43 - UNPARLIAMENTARY EXPRESSIONS
44 - VIDHAN PARISHAD
45 - VIDHAN SABHA
46 - VIDHAN SABHA & VIDHAN PARISHAD (U.P.) DAY TO DAY PROCEEDING
47 - VOTING AND DIVISION IN HOUSE
48 - POLITICAL PARTIES
49 - ECONOMIC CONDITIONS AND ECONOMIC POLICY
50 - NATIONAL INCOME
51 - POVERTY
52 - PRICES
52A - DEVALUTION OF RUPEE
53 - SOCIO-ECONOMIC PROGRAMME
54 - EMPLOYEES
55 - EMPLOYMENT AND UNEMPLOYMENT
56 - LABOUR WELFARE
57 - STRIKES, BUNDHS & GHERAOS
58 - PUBLIC SERVICE COMMISSION
59 - BANKS AND BANKING
60 - LAND & LAND REFORMS
61 - COOPERATION
62 - BUDGET AND BUDGETARY POLICY: INDIA
63 - BUDGET AND BUDGETARY POLICY: U.P.
64 - EXCISE
65 - FINANCE COMMISSION
66 - TAXATION
66A - TERRORISM
67 - REVENUE
68 - CORPORATIONS
69 - EXPORT ENCOURAGEMENT
70 - FOOD
71 - INSTITUTIONAL FINANCE
72 - INDUSTRIAL POLICY AND PRODUCTION
73 - SMALL SCALE INDUSTRIES
74 - CEMENT INDUSTRY
75 - SUGAR
76 - TRADE
77 - WAREHOUSING/STORING
77A - WATER RESOURCES
78 - BILLS AND ACTS: U.P.
79 - BILLS AND ACTS: CENTRE
80 - ORDINANCE
81 - CAPITAL PUNISHMENT-ABOLITION
82 - CIVIL AND POLITICAL RIGHTS, FUNDAMENTAL RIGHTS
83 - COMMITTEES AND COMMISSIONS
84 - CONSTITUTION AND CONSTITUTIONAL ISSUES
85 - JUDICIARY
86 - GENERAL ADMINISTRATION
87 - ADMINISTRATIVE REFORMS
88 - SEPARATION OF POWERS
89 - CIVIL SERVICES
90 - CABINET- U.P. & CENTRE
91 - CENTRE- STATE RELATIONS
92 - LEGISLATURE SECRETARIAT
93 - CHIEF MINISTER OF U.P.
94 - GOVERNORS
95 - PRIME MINISTER' S IMPORTANT SPEECHES, STATEMENTS & PRESS CONFERENCES
96 - PRESIDENT/VICE PRESIDENT
97 - PRESIDENT RULE
98 - LOCAL SELF GOVT.
99 - PANCHAYATI RAJ
100 - MILITARY WELFARE
101 - BACKWARD CLASSES
101A - UPPER CASTE (Welfare & Reservation)
102 - DISABLED - REHABILITATION (Welfare & Reservation)
103 - DOWRY
104 - HARIJAN WELFARE
105 - NATURAL CALAMITIES
105A - NATIONAL SECUERITY
106 - POLLUTION AND OTHER ENVIRONMENTAL ISSUES
107 - PROHIBITION
108 - SOCIAL WELFARE & SOCIAL PROBLEMS
109 - TRUSTS & ENDOWMENTS
110 - WOMAN
111 - YOUTH AFFAIRS
112 - CORRUPTION
113 - CORRUPTION CHARGES AGAINST MINISTERS & LEGISLATORS & POLITICAL PERSONS
114 - LOK-PAL, LOK-AYUKT, OMBODSMAN
115 - CRIME: GENERAL
116 - CRIME AGAINST HARIJAN & BACKWARDS
117 - CRIME AGAINST WOMEN
118 - CRIME BY POLICE
119 - JAILS
120 - LAW AND ORDER
121 - POLICE ADMINISTRATION
122 - CIVIL DEFENCE
123 - CULTURAL AFFAIRS
124 - EDUCATION
125 - LITERACY AND ILLITERACY
126 - TRANSPORTATION
127 - TOURISM
128 - LANGUAGE ISSUE
129 - SCIENCE & TECHNOLOGY
130 - MEDICAL & PUBLIC HEALTH
131 - POWER (Electricity)
131A - PETROLEUM & GAS
132 - CIVIL AVIATION
133 - AGRICULTURE
134 - FERTILIZERS & MANURES
135 - FORESTS & FORESTRY
136 - IRRIGATION, BANDH, NAHARE
137 - ANIMAL HUSBANDRY
138 - DAIRYING
139 - FISHING & FISHERIES
140 - PUBLIC WORKS DEPARTMENT
141 - HOUSING
142 - CARTOONS, IMPORTANT
143 - SPORTS
144 - EVENTS IMPORTANT
145 - BIOGRAPHIES
146 - FREEDOM FIGHTERS
147 - HONOURS AND AWARDS
148 - OBITUARIES
149 - BOUNDARY DISPUTES
150 - STATES
151 - STATES - UNION TERRITORIES
152 - REORGANISATION OF STATES
C-19 - COVID - 19
